Manipur High Court
Thiyam Umakanta Singh vs Union Of India & 4 Ors on 16 November, 2021
Author: Kh. Nobin Singh
Bench: Kh. Nobin Singh
Item No. 40
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 754 of 2021
Thiyam Umakanta Singh.
...Petitioner
- Versus -
Union of India & 4 Ors.
...Respondents
(VIDEO CONFERENCE)
B E F OR E
HON'BLE MR. JUSTICE KH. NOBIN SINGH
ORDER
16-11-2021 Shri M. Devananda, learned counsel appearing for the petitioner prays that he may be permitted to withdraw the writ petition and accordingly, the writ petition stands dismissed as withdrawn.
Shri S. Samarjeet, learned CGC appears for the Union of India.
JUDGE
Victoria
NINGOM Digitally signed
by NINGOMBAM
BAM VICTORIA
Date: 2021.11.16
VICTORIA 13:58:10 +05'30'