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Delhi High Court - Orders

South Delhi Municipal Corporation Sdmc ... vs Mep Infrastructure Developers Ltd Ors on 8 April, 2026

Author: Amit Sharma

Bench: Amit Sharma

                          $~19 and 20
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CONT.CAS(C) 484/2020 & CM APPL. 9813/2021
                                    SOUTH DELHI MUNICIPAL CORPORATION SDMC ORS
                                                                                                                    .....Petitioners
                                                                  Through:            Mr. Shailesh Madiyal, Sr. Advocate
                                                                                      with Mr. Sanjay Vashishtha, SC, Mr.
                                                                                      Siddartha Goswami and Mr. Anchit
                                                                                      Singhla, Advocates.
                                                                  versus

                                    MEP INFRASTRUCTURE DEVELOPERS LTD ORS
                                                                            .....Respondents
                                                 Through: Mr. Rajiv Shankar Dwivedi, Ms.
                                                          Snigdha Singh, Ms. Sugandha
                                                          Bhardwaj, Mr. Shushant Sarkar, Ms.
                                                          Priya, Ms. Priyanka Parmar and Mr.
                                                          Bhusan, Advocates.
                          20
                          +         CONT.CAS(C) 570/2020
                                    MEP INFRASTRUCTURE DEVELOPERS LTD. .....Petitioner
                                                                  Through:            Mr. Rajiv Shankar Dwivedi, Ms.
                                                                                      Snigdha Singh, Ms. Sugandha
                                                                                      Bhardwaj, Mr. Shushant Sarkar, Ms.
                                                                                      Priya, Ms. Priyanka Parmar and Mr.
                                                                                      Bhusan, Advocates.

                                                                  versus

                                    PANKAJ SINGH SISODIA AND ANR.            .....Respondents
                                                  Through: Mr. Shailesh Madiyal, Sr. Advocate
                                                           with Mr. Sanjay Vashishtha, SC, Mr.
                                                           Siddartha Goswami and Mr. Anchit
                                                           Singhla, Advocates.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2026 at 22:09:10
                                     CORAM:
                                    HON'BLE MR. JUSTICE AMIT SHARMA
                                                       ORDER

% 08.04.2026

1. This hearing has been done through hybrid mode.

2. Learned counsel appearing on behalf of MEP Infrastructure Developers Ltd. submits that the arguing counsel is unavailable today.

3. Re-notify on 23.07.2026.

AMIT SHARMA, J APRIL 8, 2026/bsr/sg This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 22:09:10