Delhi High Court - Orders
South Delhi Municipal Corporation Sdmc ... vs Mep Infrastructure Developers Ltd Ors on 8 April, 2026
Author: Amit Sharma
Bench: Amit Sharma
$~19 and 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 484/2020 & CM APPL. 9813/2021
SOUTH DELHI MUNICIPAL CORPORATION SDMC ORS
.....Petitioners
Through: Mr. Shailesh Madiyal, Sr. Advocate
with Mr. Sanjay Vashishtha, SC, Mr.
Siddartha Goswami and Mr. Anchit
Singhla, Advocates.
versus
MEP INFRASTRUCTURE DEVELOPERS LTD ORS
.....Respondents
Through: Mr. Rajiv Shankar Dwivedi, Ms.
Snigdha Singh, Ms. Sugandha
Bhardwaj, Mr. Shushant Sarkar, Ms.
Priya, Ms. Priyanka Parmar and Mr.
Bhusan, Advocates.
20
+ CONT.CAS(C) 570/2020
MEP INFRASTRUCTURE DEVELOPERS LTD. .....Petitioner
Through: Mr. Rajiv Shankar Dwivedi, Ms.
Snigdha Singh, Ms. Sugandha
Bhardwaj, Mr. Shushant Sarkar, Ms.
Priya, Ms. Priyanka Parmar and Mr.
Bhusan, Advocates.
versus
PANKAJ SINGH SISODIA AND ANR. .....Respondents
Through: Mr. Shailesh Madiyal, Sr. Advocate
with Mr. Sanjay Vashishtha, SC, Mr.
Siddartha Goswami and Mr. Anchit
Singhla, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2026 at 22:09:10
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 08.04.2026
1. This hearing has been done through hybrid mode.
2. Learned counsel appearing on behalf of MEP Infrastructure Developers Ltd. submits that the arguing counsel is unavailable today.
3. Re-notify on 23.07.2026.
AMIT SHARMA, J APRIL 8, 2026/bsr/sg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 22:09:10