Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 123 in The Bombay Forest Rules, 1942

123. Forest Compartment not to be closed except under the orders of the Collector.

- No forest compartment shall be closed, whether for planting or reboisement or for punitive purposes, except under the order or with the approval of the Collector.This rule does not apply to the closure of compartments in accordance with a duly sanctioned working plan.