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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(c) in The Bombay Forest Rules, 1942

(c)with the respect to reserved or protected forests under the management of the Revenue Department, "Conservator of Forests", "Divisional Forest Officer" and "Range Forest Officer" shall mean respectively the "Collector", "Prant Officer" and "Mamlatdar or Mahalkari" in whose jurisdiction such forests lie;