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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(8) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(8)The result of the auction shall be communicated to the Chairman of the Committee, who shall pass final orders either confirming or rejecting the bid. The decision of the Chairman thereon shall be final.