Himachal Pradesh High Court
Rita Devi vs . State Of H.P. & Others on 28 February, 2023
Bench: Sabina, Satyen Vaidya
Rita Devi vs. State of H.P. & others .
CWP No. 6727 of 2021 28.02.2023 Present: Ms. Manisha, Advocate, for the petitioner.
Mr. Pranay Pratap Singh, Additional Advocate General, for respondents No. 1 and 3.
Mr. Tara Chand Chauhan, Advocate, for respondent No.2.
Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 3.4.2023.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge 28th February, 2023 (kck) ::: Downloaded on - 28/02/2023 20:40:24 :::CIS