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State of Rajasthan - Section

Section 5 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011

5. Composition, Nature and strength of Posts.

(1)There shall be four categories of posts as specified in Schedule-1 to be hold on tenure basis, or as the Government may sanction from time to time,
(2)The strength of t he posts of each category shall be such as may be sanctioned by the Government from time to time:Provided that the Government may leave unfilled or hold in abeyance or abolish any post, without thereby entitling any persons to am compensation.