Punjab-Haryana High Court
State Of Haryana And Another vs Smt. Sunita And Others on 23 January, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A. No.1143 of 2008 (O&M)
(L.A.C. No.375 of 2006)
State of Haryana and another
...Appellants
Versus
Smt. Sunita and others
...Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.
Present: Mr. H.S. Hooda, Advocate General, Haryana with
Mr. Ashish Gupta, Assistant Advocate General, Haryana.
None for the land owners.
Mr. D.V. Sharma, Senior Advocate with
Ms. Shivani Sharma, Advocate for HUDA.
*****
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2218 of 2007, titled as Smt. Maya Vs. State of Haryana and others.
23.01.2012 (RAJESH BINDAL) neetu JUDGE