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[Cites 1, Cited by 1]

Punjab-Haryana High Court

State Of Haryana And Another vs Smt. Sunita And Others on 23 January, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH

                                     R.F.A. No.1143 of 2008 (O&M)
                                     (L.A.C. No.375 of 2006)


State of Haryana and another
                                                    ...Appellants


                          Versus


Smt. Sunita and others
                                                    ...Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.

Present: Mr. H.S. Hooda, Advocate General, Haryana with
         Mr. Ashish Gupta, Assistant Advocate General, Haryana.

         None for the land owners.

         Mr. D.V. Sharma, Senior Advocate with
         Ms. Shivani Sharma, Advocate for HUDA.

                 *****

RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2218 of 2007, titled as Smt. Maya Vs. State of Haryana and others.




23.01.2012                                   (RAJESH BINDAL)
neetu                                            JUDGE