Madras High Court
M/S.Tdi International India (P) Ltd vs The Regional Executive Director on 2 April, 2019
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
1
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 02.04.2019
CORAM:
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
W.P.(MD)No.1836 of 2018
and
W.M.P(MD).No.1960 of 2018
M/s.TDI International India (P) Ltd,
rep., by Berryson Kagoo,
General Manager(Sales),
Sir Usman Court, F-6, First Floor,
Old No.27, New No.63, Eldams Road,
Alwarpet, Chennai 600018 &
Regd. Office at No.42, Rani Jhansi Road,
New Delhi-110 055. ... Petitioner
Vs
1.The Regional Executive Director,
Southern Region, Administrative Bldg.,
Chennai International Airport,
Chennai-600027.
2.The Airport Director,
Airports Authority of India,
Madurai Airport, Perungudi,
Madurai-625 022. ... Respondents
http://www.judis.nic.in
2
PRAYER: Petition filed under Article 226 of the Constitution of India
to issue a Writ of Mandamus, to direct the respondents to accept the
technical bid of the petitioner as eligible in view of the orders passed
by the Hon'ble Arbitrators, Mr.Justice S.S.Nijjar and Mr.Justice Deepak
Verma, Retired Judges of Supreme Court of India by not rejecting the
bid of the petitioner in the guise of non-submission of Annexure 4
Form-I and Annexure 5 Form I of E-bid (tender) in RFP
No.AAI/MDU/ET06 dated 11.09.2017.
For Petitioner : No appearance
For Respondents : Mr.C.Godwin
ORDER
The learned counsel appearing for the writ petitioner is not present.
2. The learned Standing Counsel appearing for the respondents states that the writ petition itself has become infructuous. The contract in question was awarded in favour of one M/s.Kushi Advertising Ideas Private Limited, on 14.12.2017. The said contract is to expire by the end of April 2019. The respondents have also filed http://www.judis.nic.in 3 a detailed counter affidavit indicating these developments. The writ petition itself was filed in June 2018. Hence, nothing survives for further consideration in this writ petition. The Writ Petition stands dismissed. No costs. Consequently, connected Miscellaneous Petition is closed.
02.04.2019 Index : Yes/No Internet : Yes/No rmk http://www.judis.nic.in 4 G.R.SWAMINATHAN, J.
rmk W.P.(MD)No.1836 of 2018 02.04.2019 http://www.judis.nic.in