Patna High Court - Orders
M/S Daewoo L And T J.V. vs The State Of Bihar on 18 March, 2023
Author: Sandeep Kumar
Bench: Sandeep Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.17471 of 2023
Arising Out of PS. Case No.-718 Year-2020 Thana- PATNA COMPLAINT CASE District-
Patna
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1. M/S Daewoo L And T J.V. Plot No. 6h/31, Bahadurpur Housing Colony,
Bhoot Nath Road, Behind Mithila Hospital, P.S.- Agam Kuan, Distt.- Patna.
Head Office- Larsen And Toubro Limited, Through Its Deputy Project
Director Mr. M. Srinath Aged About 52 Years S/O Marti Lakshmi Kantham,
L And T House, N.M. Marg, Ballard Estate, Mumbai (MAHARASHTRA)-
400001.
2. V. Gopi Krishnan @ Gopi Krishna S/O Shankar (PURCHASE Head L And
T) M/S Daewoo L And T J.V., Plot No. 6h/31, Bahadurpur Housing Society,
Bhoot Nath Road, Behind Mithila Hospital, P.S- Agamkuan, Distt.- Patna
800008. Head Office- Larsend And Toubro Limited, L And T House, N.M.
Marg, Ballard Estate, Mumbai (MAHARASHTRA)-400001.
... ... Petitioners
Versus
1. The State Of Bihar
2. Guman Ram Dewasi @ Gautam Kumar S/O Kishna Ram M/S Vijay Laxmi
Trade Link, Nagendra Kanti Complex, Soda Godown Chowk, Laxmi,
Brahmpura, Muzaffarpur-842003 At Present Address- Vijay Nagar, 90 Feet
Road, Near Shanti Navjivan Hospital, P.S Agam Kuan Thana, Distt.- Patna.
... ... Opposite Parties
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Appearance :
For the Petitioner/s : Mr. Satyabir Bharti, Adv
For the Opposite Party/s : Mr. Jharkhandi Upadhaya
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CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
ORAL ORDER
2 18-03-2023Let this case go out of my list and be placed before another Bench after obtaining due permission from Hon'ble the Acting Chief Justice.
(Sandeep Kumar, J) Sunnykr/Pawan U