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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(iii) in The Resettlement and Rehabilitation of Oustees of ACC Cement Factory, Gaggal (Grant of Land) Scheme, 1980

(iii)Existing holding : means the holding possessed by the family of an oustee immediately after acquisition of his property as well as at the time of grant of land.