Bombay High Court
Matrix Cellular International ... vs Amdocs Development Centre India Llp on 13 July, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 136 OF 2021
Matrix Cellular International Services Limited ....PETITIONER
V/S
Amdocs Development Centre India Llp ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 13th July, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/08/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 14/07/2022 ::: Downloaded on - 15/07/2022 03:45:12 :::