Gujarat High Court
Ishwar vs State on 19 June, 2012
Author: Ravi R.Tripathi
Bench: Ravi R.Tripathi, Paresh Upadhyay
Gujarat High Court Case Information System
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CR.MA/8045/2012 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL
MISC.APPLICATION No. 8045 of 2012
In
CRIMINAL
APPEAL No. 583 of 2010
=========================================================
ISHWAR
@ ISHU UKABHAI SOLANKI - Applicant(s)
Versus
STATE
OF GUJARAT & 1 - Respondent(s)
=========================================================
Appearance
:
THROUGH
JAIL for
Applicant(s) : 1,
MR LR PUJARI, ADDITIONAL PUBLIC PROSECUTOR for
Respondent(s) : 1,
None for Respondent(s) :
2,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE RAVI R.TRIPATHI
and
HONOURABLE
MR.JUSTICE PARESH UPADHYAY
Date
: 19/06/2012
ORAL
ORDER
(Per : HONOURABLE MR.JUSTICE RAVI R.TRIPATHI) Learned APP to verify the contents of the application - requirement of operation for cataract for the mother of the convict.
S.O. to 21.06.2012.
(Ravi R.Tripathi, J.) (Paresh Upadhyay, J.) *Shitole Top