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Bombay High Court

Tanushree Dilip Nikam vs The State Of Maharashtra And Others on 4 December, 2018

Author: S.S. Shinde

Bench: S.S. Shinde

                                                                         13417.18WP
                                            1


                               FARAD CONTINUATION SHEET NO.

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    APPELLATE SIDE, BENCH AT AURANGABAD

  _____________________________________________________
 Office Notes, Office   |
 Memoranda of Coram,    | Court's or Judge's orders
 appearances, Court's   |
 orders or directions   |
 and Registrar's orders |
 ______________________________________________________

                               WRIT PETITION NO.13417 OF 2018

                              TANUSHREE DILIP NIKAM
                                      VERSUS
                       THE STATE OF MAHARASHTRA AND OTHERS
                                        ...
                    Advocate for Petitioner:Mr.S.C. Yeramwar
                    AGP for Respondent/State : Mr.P.S. Patil
                                           ...
                         CORAM: S.S.SHINDE & K.K. SONAWANE, JJ.

Dated: December 04, 2018 ...

Heard. Issue notice to the Respondents returnable on 7th December, 2018. Learned A.G.P. waives service of notice for Respondent Nos.1 and 2. In addition to regular mode of service, the Petitioner to serve Respondent Nos.3 and 4 by alternate mode of service such as Fax/E-mail/Courier and file affidavit of service, before returnable date.

(K.K. SONAWANE, J) (S.S. SHINDE, J) sga/ ::: Uploaded on - 05/12/2018 ::: Downloaded on - 29/12/2018 06:44:21 :::