Bombay High Court
Tanushree Dilip Nikam vs The State Of Maharashtra And Others on 4 December, 2018
Author: S.S. Shinde
Bench: S.S. Shinde
13417.18WP
1
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE, BENCH AT AURANGABAD
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Office Notes, Office |
Memoranda of Coram, | Court's or Judge's orders
appearances, Court's |
orders or directions |
and Registrar's orders |
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WRIT PETITION NO.13417 OF 2018
TANUSHREE DILIP NIKAM
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
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Advocate for Petitioner:Mr.S.C. Yeramwar
AGP for Respondent/State : Mr.P.S. Patil
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CORAM: S.S.SHINDE & K.K. SONAWANE, JJ.
Dated: December 04, 2018 ...
Heard. Issue notice to the Respondents returnable on 7th December, 2018. Learned A.G.P. waives service of notice for Respondent Nos.1 and 2. In addition to regular mode of service, the Petitioner to serve Respondent Nos.3 and 4 by alternate mode of service such as Fax/E-mail/Courier and file affidavit of service, before returnable date.
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