Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Veer Corporation And 12 Ors vs Princess Ujwala Raje Gaekwad Alias ... on 16 January, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                           Board Sr.No.:-4

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2191 OF 2018
                              In
          COMMERCIAL ARBITRATION PETITION 1136 OF 2018

          Veer Corporation And 12 Ors.                 ....PETITIONER
                      V/S
          Princess Ujwala Raje Gaekwad Alias Ujwala ....RESPONDENT

Raje Shah (To be place at-2.30 pm) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 16th January, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 28/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 16/01/2024 ::: Downloaded on - 17/01/2024 09:12:52 :::