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Gujarat High Court

Gujarat State Road Transport ... vs Natubhai Somabhai Parmar & on 5 October, 2007

Author: Jayant Patel

Bench: Jayant Patel

         FA/4449/2007                           1/1                                             ORDER


                        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                              FIRST APPEAL No. 4449 of 2007


         =========================================================
          GUJARAT STATE ROAD TRANSPORT CORPORATION - Appellant(s)
                                   Versus
                NATUBHAI SOMABHAI PARMAR & 1 - Defendant(s)
         =========================================================
         Appearance :
         MRS FALGUNI D PATEL for Appellant(s) : 1,
         None for Defendant(s) : 1 - 2.
         =========================================================
                        CORAM : HONOURABLE MR.JUSTICE JAYANT PATEL



                                    Date : 05/10/2007


         ORAL ORDER

1. Ms. Patel learned Counsel for the appellant, after some arguments restricts the appeal for Rs.1,25,000/-. Consequently the amount of Rs.1,00,000/- shall remain as admitted liability.

2. Admit.

(JAYANT PATEL,J.) Suresh* HC-NIC Page 1 of 1 Created On Tue May 02 00:29:09 IST 2017