Gujarat High Court
Gujarat State Road Transport ... vs Natubhai Somabhai Parmar & on 5 October, 2007
Author: Jayant Patel
Bench: Jayant Patel
FA/4449/2007 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL No. 4449 of 2007
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GUJARAT STATE ROAD TRANSPORT CORPORATION - Appellant(s)
Versus
NATUBHAI SOMABHAI PARMAR & 1 - Defendant(s)
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Appearance :
MRS FALGUNI D PATEL for Appellant(s) : 1,
None for Defendant(s) : 1 - 2.
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CORAM : HONOURABLE MR.JUSTICE JAYANT PATEL
Date : 05/10/2007
ORAL ORDER
1. Ms. Patel learned Counsel for the appellant, after some arguments restricts the appeal for Rs.1,25,000/-. Consequently the amount of Rs.1,00,000/- shall remain as admitted liability.
2. Admit.
(JAYANT PATEL,J.) Suresh* HC-NIC Page 1 of 1 Created On Tue May 02 00:29:09 IST 2017