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Madhya Pradesh High Court

Chhotu @ Chhuttu Muda vs The State Of Madhya Pradesh on 14 March, 2023

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

                                                                        1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                                BEFORE
                                             HON'BLE SHRI JUSTICE RAJENDRA KUMAR (VERMA)
                                                           ON THE 14 th OF MARCH, 2023
                                                      MISC. CRIMINAL CASE No. 5755 of 2023

                                    BETWEEN:-
                                    CHHOTU @ CHHUTTU MUDA S/O DARBARI MUDA,
                                    AGED ABOUT 18 YEARS, OCCUPATION: LABOUR, R/O
                                    KHANCHARI PATI, P.S NOHTA, DISTRICT- DAMOH
                                    (MADHYA PRADESH)

                                                                                                    .....APPLICANT
                                    (BY MS. GAYATRI LADIYA - ADVOCATE)

                                    AND
                                    1.       THE STATE OF MADHYA PRADESH THROUGH
                                             POLICE STATION-NOHTA, DISTRICT-DAMOH
                                             (MADHYA PRADESH)

                                    2.       VICTIM A S/O NOT MENTION NOT MENTION
                                             (MADHYA PRADESH)

                                                                                                 .....RESPONDENTS
                                    (BY MR. PRAMENDRA SINGH - PANEL LAWYER)

                                             This application coming on for admission this day, the court passed the

                                    following:
                                                                         ORDER

After arguing for some time, learned counsel for the applicant seeks withdrawal of this application.

Accordingly, the application is dismissed as withdrawn.

(RAJENDRA KUMAR (VERMA)) Digitally signed by PRACHI PANDEY Date: 2023.03.15 14:13:20 IST JUDGE Prachi