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State of Uttar Pradesh - Section

Section 18 in The U.P. Shri Badrinath Temples Rules, 1940

18. Custody and inspection of documents.

- The nomination papers of candidates, ballot papers and all other papers relating to nominations and voting shall be sealed and kept in the office of the Returning Officer and shall be destroyed after one year from the date of the declaration of the result. Such papers shall not be open to inspection except by order of an election tribunal.Election Disputes