Calcutta High Court
Ceat Financial Services Ltd vs Dy.Comm.Of I.Tax Spl.Range-17 ... on 18 July, 2018
Author: Debangsu Basak
Bench: Debangsu Basak
OD-9
ORDER SHEET
WP No. 963 of 1998
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
CEAT FINANCIAL SERVICES LTD.
Versus
DY.COMM.OF I.TAX SPL.RANGE-17 CALCUTTA
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 18th July, 2018.
Appearance:
Md. Nizamuddin, Adv.
For the respondents.
The Court : None appears for the petitioner. The respondents are represented. The Department informs through its report dated July 17, 2018 that, the records of the writ petition are not available.
Be that as it may, WP No. 963 of 1998 is dismissed for default. Interim order, if any, stands vacated.
(DEBANGSU BASAK, J.) snn.