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Calcutta High Court

Ceat Financial Services Ltd vs Dy.Comm.Of I.Tax Spl.Range-17 ... on 18 July, 2018

Author: Debangsu Basak

Bench: Debangsu Basak

OD-9
                                 ORDER SHEET
                              WP No. 963 of 1998
                       IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                ORIGINAL SIDE



                      CEAT FINANCIAL SERVICES LTD.
                                  Versus
                 DY.COMM.OF I.TAX SPL.RANGE-17 CALCUTTA


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

  Date : 18th July, 2018.

                                                                      Appearance:
                                                            Md. Nizamuddin, Adv.
                                                             For the respondents.

The Court : None appears for the petitioner. The respondents are represented. The Department informs through its report dated July 17, 2018 that, the records of the writ petition are not available.

Be that as it may, WP No. 963 of 1998 is dismissed for default. Interim order, if any, stands vacated.

(DEBANGSU BASAK, J.) snn.