Himachal Pradesh High Court
Ashok Kumar vs . Deputy Director General Of on 5 March, 2026
Bench: Vivek Singh Thakur, Sushil Kukreja
Ashok Kumar vs. Deputy Director General of .
Forest-cum-Appellate Authority and Ors.
CWP No. 10525 of 2025 a/w CWP No. 14736 of 2025 CWP No. 10525 of 2025 05.03.2026 Present: Mr. Shrawan Dogra, Senior Advocate with Mr. Sunny Modgil and Mr. Manik Sethi, Advocates, for the of petitioner.
Mr. Bharat Bhushan, Senior Panel Counsel, for rtrespondents No. 1, 3 and 4.
Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma, Additional Advocate General, for respondents No. 2, 5 and 6.
Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for respondents No. 7 to 33.
CWP No. 14736 of 2025Mr. R.L. Sood, Sr. Advocate, with Ms. Oshin Anand Chauhan, Advocate, vice Mr. Yudhbir Singh Thakur, Advocate, for the petitioner.
Mr. Bharat Bhushan, Senior Panel Counsel, for respondents No. 1, 3 and 4.
Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma, Additional Advocate General, for respondents No. 2, 5 and 6.
Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for respondent No. 7.
CWP Nos. 10525 and 14736 of 2025 Heard further. List for continuation on 06.03.2026.
(Vivek Singh Thakur) Judge (Sushil Kukreja) Judge 5th March, 2026.
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