Gauhati High Court
Page No.# 1/2 vs Union Of India And Anr on 6 April, 2022
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/2
GAHC010129012020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.P./30/2020
M/S. C C CONSTRUCTION AND 5 ORS.
A PARTNERSHIP FIRM, HAVING ITS PRINCIPAL PLACE OF BUSINESS AT
5006, RAMKUMAR ARCADE, 4TH FLOOR, CHATRIBARI ROAD, GUWAHATI-
781001.
2: SATYA NARAYAN CHOUDHURY
S/O. LT. CHIMNIRAM CHOUDHURY
OBERON APARTMENT
3RD FLOOR
LAMB ROAD
AMBARI GUWAHATI-781001.
3: SUSHIL KR. CHOUDHURY
S/O. SRI SATYA NARAYAN CHOUDHURY
R/O. SUBHAM GARDEN
2ND FLOOR
KALAPAHAR GUWAHATI-781018.
4: RINKOO CHOUDHURY
W/O. SRI SUDHIR CHOUDHURY
OBERON APARTMENT
3RD FLOOR
LAMB ROAD
AMBARI GUWAHATI-781001.
5: SANJAY CHOUDHURY
S/O. SHRI SATYA NARAYAN CHOUDHURY
R/O. HARI APARTMENT
2ND FLOOR
BHARALUMUKH GUWAHATI-781001.
6: SUDHIR CHOUDHURY
S/O. SHRI SATYA NARAYAN CHOUDHURY
OBERON APARTMENT
Page No.# 2/2
3RD FLOOR LAMB ROAD
AMBARI GUWAHATI
VERSUS
UNION OF INDIA AND ANR.
REP. BY THE GENERAL MANAGER, N. F. RAILWAY, MALIGAON,
GUWAHATI-781011.
2:THE CHIEF ENGINEER/CONSTRUCTION-8
N. F. RAILWAY
MALIGAON GUWAHATI-781011
Advocate for the Petitioner : MR. R HUSSAIN
Advocate for the Respondent : SC, NF RLY
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 06.04.2022 Heard Mr. R. Hussain, learned counsel for the petitioners. Also heard Mr. S. Chakraborty, learned Standing Counsel, N.F. Railway.
Mr. Hussain, learned counsel for the petitioners submits that he would like to file additional documents and accordingly, prays for some time.
Prayer is allowed.
List the matter again on 02.05.2022.
In the event of failure of the learned counsel for the petitioners to file the additional documents and materials by the next date, the matter will be decided on the basis of the materials available on record on the next date.
JUDGE Comparing Assistant