Section 3 in The U.P. Secondary Education Services Commission (Removal of Difficulties) Order, 1981
3. Duration of ad hoc appointments
. - Every appointment of an ad hoc teacher under Paragraph 2 shall cease to have effect from the earliest of the following dates, namely :-(a)when the candidate recommended by the Commission or the Board joins the post; or(b)when the period of six months from the date of such ad hoc appointment expires.
