Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Punjab - Subsection Section 16(4) in Punjab School Education Board (Payment of Gratuity) Regulations, 1989 4.1The maximum limit of Retirement Gratuity has been raised from Rs. 50,000/- to Rs. 1.00 lac. Other existing provisions relating to it shall remain unchanged.
