Supreme Court - Daily Orders
Devender Singh vs State Of U. P. on 10 April, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.21 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) NO....../2017
CRLMP No(s).5856/2017
(Arising out of impugned final judgment and order dated 18/01/2017
in CRMBA No.44309/2016 passed by the High Court Of Judicature at
Allahabad)
DEVENDER SINGH Petitioner(s)
VERSUS
STATE OF U. P. AND ANR Respondent(s)
(With appln. (s) for permission to file SLP and interim relief and
office report)
Date : 10/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Chandra Shekhar, Adv.
Mr. Sanjay Kumar Tyagi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file the special leave petition is granted. The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2017.04.10
14:48:05 IST
Reason: