Punjab-Haryana High Court
Smt. Sunehri Devi And Others vs State Of Haryana And Others on 23 December, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 45 of 2004 (O & M)
Decided on December 23, 2008.
Smt. Sunehri Devi and others ...Appellants
Versus
State of Haryana and others ...Respondents
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN
Present:- Mr. Shailender Jain, Advocate, for the applicants-appellants.
Mr. H.S. Hooda, Advocate General, Haryana assisted by
Ms. Ritu Bahri, DAG, Haryana, for the respondents.
RAKESH KUMAR JAIN, J.
For orders, see RFA No.2936 of 2003 of even date.
December 23, 2008 (RAKESH KUMAR JAIN) vj JUDGE