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Delhi High Court - Orders

Apeejay Stya Knowledge Llp & Anr vs Naya Samaj Parents Association & Anr on 16 October, 2020

Author: Mukta Gupta

Bench: Mukta Gupta

                                      $~6
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +     CS(COMM) 459/2020
                                            I.A. 9489/2020 (under Order XXXIX Rule 1 and 2 CPC)
                                            I.A. 9490/2020 (exemption from filing original documents)
                                            I.A. 9491/2020 (exemption)
                                            APEEJAY STYA KNOWLEDGE LLP & ANR.                    ..... Plaintiffs
                                                     Represented by: None.

                                                                    versus

                                            NAYA SAMAJ PARENTS ASSOCIATION & ANR..... Defendants
                                                    Represented by: None.

                                            CORAM:
                                            HON'BLE MS. JUSTICE MUKTA GUPTA
                                                                    ORDER

% 16.10.2020 The hearing has been conducted through Physical Mode.

1. This is a fresh suit.

2. An e-mail has been received from the learned counsel for the plaintiff requesting for hearing of the suit and the applications through video conferencing.

3. List the suit and the applications for hearing through video conferencing on 20th October, 2020.

4. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

OCTOBER 16, 2020 'a' Signature Not Verified Digitally Signed By:SANDEEP KUMAR CS(COMM) 459/2020 Page 1 of 1 Signing Date:17.10.2020 22:38:52 This file is digitally signed by PS to HMJ Mukta Gupta