Calcutta High Court (Appellete Side)
Sri Ajoy Kumar Banerjee vs Sri Parfula Kumar Banerjee And Others on 10 November, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Sl. 25 10.11.2014
.
S.d. C O 3539 of 2014
Sri Ajoy Kumar Banerjee
-versus-
Sri Parfula Kumar Banerjee and others. Mr. Aniruddha Chatterjee Mr. Kushal Chatterjee ....for the petitioner.
The petitioner will serve the opposite parties and inform them that the petition will appear four weeks hence.
In the meantime, the execution of the final decree passed in the partition suit should be attempted to be completed by citing this order before the trial court.
Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
(Sanjib Banerjee, J.) 2