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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(4) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(4)Production of the Identity Card duly issued in favour of a person with disability shall alone entitle him/her to claim railway concessions/facilities, and similar concessions in the case of Tram, Bus or other modes of transport owned by Government/Government undertaking or Corporation/Private Organizations without having to furnish any other certificate obtained from any other authority.