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Delhi High Court - Orders

Oriental Insurance Co Ltd vs Zaixhu Xie & Ors (M/S Qualcomm India Pvt ... on 25 January, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~9
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +     MAC.APP. 976/2018
                                            ORIENTAL INSURANCE CO LTD                    ..... Appellant
                                                          Through    Ms. Geeta Luthra, Senior Advocate
                                                                     alongwith Ms. Archana Pathak Dave,
                                                                     Ms. Vanya Gupta and Mr. Anirban
                                                                     Chanda, Advocates.
                                                          versus
                                            ZAIXHU XIE & ORS (M/S QUALCOMM INDIA PVT LTD )
                                                                                          ..... Respondent
                                                          Through    Mr. Arvind Chaudhary, Advocate.
                                            CORAM:
                                            HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                          ORDER

% 25.01.2022

1. The hearing was conducted through video conferencing.

2. Office report indicates that service was not affected on respondents No.3 and 4 pursuant to directions issued on 13.01.2021 as process fee was not filed.

3. Issue fresh notice to respondents No.3 and 4. Appellant shall take steps to serve respondents No.3 and 4, in addition through Mr. Amit Kumar Gupta, Advocate, who had appeared for respondent No.4 in these proceedings earlier. Dasti in addition.

4. List on 15.03.2022.

5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through e-mail by the Court Master.


                                            JANUARY 25, 2022/NA                      SANJEEV SACHDEVA, J


                                                                                                Digitally Signed
Signature Not Verified                                                                          By:JUSTICE SANJEEV
Digitally Signed By:KUNAL                                                                       SACHDEVA
MAGGU                                                                                           Signing Date:25.01.2022
Signing Date:25.01.2022 22:24:36                                                                19:29

This file is digitally signed by PS to HMJ Sanjeev Sachdeva.