Delhi High Court - Orders
Oriental Insurance Co Ltd vs Zaixhu Xie & Ors (M/S Qualcomm India Pvt ... on 25 January, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 976/2018
ORIENTAL INSURANCE CO LTD ..... Appellant
Through Ms. Geeta Luthra, Senior Advocate
alongwith Ms. Archana Pathak Dave,
Ms. Vanya Gupta and Mr. Anirban
Chanda, Advocates.
versus
ZAIXHU XIE & ORS (M/S QUALCOMM INDIA PVT LTD )
..... Respondent
Through Mr. Arvind Chaudhary, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 25.01.2022
1. The hearing was conducted through video conferencing.
2. Office report indicates that service was not affected on respondents No.3 and 4 pursuant to directions issued on 13.01.2021 as process fee was not filed.
3. Issue fresh notice to respondents No.3 and 4. Appellant shall take steps to serve respondents No.3 and 4, in addition through Mr. Amit Kumar Gupta, Advocate, who had appeared for respondent No.4 in these proceedings earlier. Dasti in addition.
4. List on 15.03.2022.
5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through e-mail by the Court Master.
JANUARY 25, 2022/NA SANJEEV SACHDEVA, J
Digitally Signed
Signature Not Verified By:JUSTICE SANJEEV
Digitally Signed By:KUNAL SACHDEVA
MAGGU Signing Date:25.01.2022
Signing Date:25.01.2022 22:24:36 19:29
This file is digitally signed by PS to HMJ Sanjeev Sachdeva.