Allahabad High Court
Uptron India Limited vs Prescribed Authority And Ors. on 4 August, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 3553 of 1988 Petitioner :- Uptron India Limited Respondent :- Prescribed Authority And Ors. Petitioner Counsel :- S.C.Mishra Respondent Counsel :- S.D.Singh,S.P.Nigam Hon'ble Satyendra Singh Chauhan,J.
Adjourned on the request of Sri Sanjay Bhasin, who is reported to be out of station.
List again.
Order Date :- 4.8.2010 RBS/-