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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(1) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

(1)The register in Form Z. A. F. No. 8 shall be maintained in the order in which mauza registeres are arranged. Sufficient pages shall be allotted for each mahal and village, and as deposits are made they shall be entered separately for each mahal.