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National Green Tribunal

Vipinnath A V vs Bpcl- Kochi Refinary (Pdpp -Kakkad ... on 4 November, 2024

Item No.13 (i) to (iii):-

                BEFORE THE NATIONAL GREEN TRIBUNAL
                     SOUTHERN ZONE, CHENNAI

                               (Through Video Conference)


                    Original Application No. 265 of 2017 (SZ)
                                      With
                    Original Application No. 17 of 2021 (SZ)
                                      With
                    Original Application No. 01 of 2022 (SZ)

IN THE MATTER OF

N.G. Soman                                                       ...Applicant(s)
                                        Versus
Bharat Petroleum Co Ltd.,
Kochi and others.
                                                                 ...Respondent(s)

                                          WITH
Vipin Nath A.V. & Sinu C. Jacob                                  ...Applicant(s)
                                          Versus
M/s. Bharat Petroleum
Corporation Limited and others.
                                                                ...Respondents(s)
                                        WITH

Kuzhikkad Residents Association                                  ...Applicant(s)
                                          Versus
The Secretary
MoEF&CC & Ors.
                                                                ...Respondents(s)

Date of hearing: 04.11.2024.


CORAM:

HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER

                                      Page 1 of 2
 O.A. No.265/2017
For Applicant(s):                   None.

For Respondent(s):                  Mrs. Niveditha S Menon represented
                                    Mrs. V.K. Rema Smrithi for R3, R4.
                                    Mr. E.K. Kumaresan for R5.
                                    Mr. G.M. Syed Nurullah Sheriff for R6.
O.A. No.17/2021
For Applicant(s):                   None.

For Respondent(s):                  Mr. G.M. Syed Nurullah Sheriff for R2.
                                    Mrs. Niveditha S Menon represented
                                    Mrs. V.K. Rema Smrithi for R5.
O.A. No.01/2022
For Applicant(s):                   None.

For Respondent(s):                  Mr. G.M. Syed Nurullah Sheriff for R1.
                                    Mr. E.K. Kumaresan for R4 & R5.
                                    Mrs. Niveditha S Menon represented
                                    Mrs. V.K. Rema Smrithi for R6 & R7.


                                 ORDER

1. The reports are yet to be filed by the authorities. It appears that the stay granted by the Hon'ble Supreme Court of India is still in force.

2. Let the matter be listed again on 06.02.2025 for reporting compliance.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No.265/2017 (SZ) O.A. No.17/2021 (SZ) O.A. No.01/2022 (SZ) 04th November, 2024. Mn.

Page 2 of 2