Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(b) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

(b)"entrusted minor canal" means the minor canal the irrigation management of which is entrusted to an Association under sub-section (1) of section 16.