Supreme Court - Daily Orders
The Tribune Trust vs Commissioner Of Income Tax, Chandigarh on 15 March, 2023
Bench: S. Ravindra Bhat, Pamidighantam Sri Narasimha
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
Review Petition (C) No of 2023
[Diary No 2386 of 2023]
In
Civil Appeal No of 9380 of 2017
The Tribune Trust ...Petitioner
Versus
Commissioner of Income Tax, Chandigarh ...Respondents
and Another
ORDER
1 Application for listing the review petition in open Court is dismissed.
2 Delay condoned.
3 Having perused the review petition, there is no error apparent on the face of the record. No case for review under Order XLVII Rule 1 of the Supreme Court Rules 2013. The review petition is, therefore, dismissed.
….....…...….......…………………..CJI. [Dr Dhananjaya Y Chandrachud] …...…...….......………………....…..J. [S Ravindra Bhat] …...…...….......………………....…..J. Signature Not Verified [Pamidighantam Sri Narasimha] Digitally signed by CHETAN KUMAR Date: 2023.03.22 17:53:27 IST Reason: New Delhi;
March 15, 2023
CKB
ITEM NO.1007 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No.2386/2023 (Arising out of impugned final judgment and order dated 19-10-2022 in C.A. No.9380/2017 passed by the Supreme Court of India) THE TRIBUNE TRUST Petitioner(s) VERSUS COMMISSIONER OF INCOME TAX, CHANDIGARH & ANR. Respondent(s) (With IA No.11541/2023 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No.11544/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.16835/2023 - ORAL HEARING) Date : 15-03-2023 These matters were circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA By Circulation UPON perusing papers the Court made the following O R D E R 1 Application for listing the review petition in open Court is dismissed.
2 Delay condoned.
3 The review petition is dismissed in terms of the signed order.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar (Signed order is placed on the file)