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Supreme Court - Daily Orders

Maximus Arc Limited vs Arignar Anna Institute Of Science And ... on 27 May, 2022

Bench: S. Abdul Nazeer, Pamidighantam Sri Narasimha

     ITEM NO.8                           COURT NO.5                  SECTION XII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).     9985-9988/2022

     (Arising out of impugned final judgment and order dated 18-05-2022
     in CMP Nos. 8825/2022 and 8633/2022 in W.A. No.1351/2022 and CMP
     Nos. 8826/2022 and 8655/2022 in W.A. No. 1355 of 2022 passed by
     the High Court of Judicature at Madras)

     MAXIMUS ARC LIMITED                                               Petitioner(s)

                                                 VERSUS

     ARIGNAR ANNA INSTITUTE OF SCIENCE AND TECHNOLOGY & ORS.
                                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.80144/2022-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT )


     Date : 27-05-2022 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                                              (Vacation Bench)

     For Petitioner(s)             Ms.   Meenakshi Arora, Sr. Adv.
                                   Mr.   Udian Sharma, Adv.
                                   Mr.   Vikalp Mudgal, AOR
                                   Mr.   Akash Srinada, Adv.
                                   Ms.   Aarzoo Aneja, Adv.
                                   Mr.   Kshitij Mudgal, Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice.

Dasti, in addition, is also permitted. (NEELAM GULATI) Signature Not Verified (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS Digitally signed by Charanjeet kaur Date: 2022.05.27 COURT MASTER (NSH) 16:44:53 IST Reason: