Supreme Court - Daily Orders
Maximus Arc Limited vs Arignar Anna Institute Of Science And ... on 27 May, 2022
Bench: S. Abdul Nazeer, Pamidighantam Sri Narasimha
ITEM NO.8 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9985-9988/2022
(Arising out of impugned final judgment and order dated 18-05-2022
in CMP Nos. 8825/2022 and 8633/2022 in W.A. No.1351/2022 and CMP
Nos. 8826/2022 and 8655/2022 in W.A. No. 1355 of 2022 passed by
the High Court of Judicature at Madras)
MAXIMUS ARC LIMITED Petitioner(s)
VERSUS
ARIGNAR ANNA INSTITUTE OF SCIENCE AND TECHNOLOGY & ORS.
Respondent(s)
(FOR ADMISSION and I.R. and IA No.80144/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
Date : 27-05-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
(Vacation Bench)
For Petitioner(s) Ms. Meenakshi Arora, Sr. Adv.
Mr. Udian Sharma, Adv.
Mr. Vikalp Mudgal, AOR
Mr. Akash Srinada, Adv.
Ms. Aarzoo Aneja, Adv.
Mr. Kshitij Mudgal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Dasti, in addition, is also permitted. (NEELAM GULATI) Signature Not Verified (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS Digitally signed by Charanjeet kaur Date: 2022.05.27 COURT MASTER (NSH) 16:44:53 IST Reason: