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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(4) in The Aircraft (Demolition Of Obstructions Caused By Buildings And Trees, Etc.) Rules, 1994

(4)"District Collector" shall include Deputy Commissioner, District Magistrate or any other designation used by any State Government for the officer-in-charge of the District Administration.