Calcutta High Court
Taxpayers Units) vs M/S. Hindustan Copper Limited on 25 November, 2021
Author: T.S. Sivagnanam
Bench: T.S. Sivagnanam, Hiranmay Bhattacharyya
OD-41
ITAT/268/2017
IA No.GA/1/2017 (Old No.GA/2346/2017)
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX, (LARGE
TAXPAYERS UNITS), KOLKATA
-Versus-
M/S. HINDUSTAN COPPER LIMITED
Appearance:
Mr. Smarajit Roychowdhury, Adv.
Mr. Sushil Kumar Mishra, Adv.
...for the appellant.
Mr. Subash Agarwal, Adv.
...for the respondent.
BEFORE:
The Hon'ble JUSTICE T.S. SIVAGNANAM
-And-
The Hon'ble JUSTICE HIRANMAY BHATTACHARYYA Date : 25th November, 2021.
The Court : At the request of the learned counsel for the appellant, list the appeal on 10th December, 2021.
Let the name of the learned counsel for the respondent be printed in the cause list when the appeal appears next.
(T.S. SIVAGNANAM, J.) (HIRANMAY BHATTACHARYYA, J.) A/s..