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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(5)(e) in The Karnataka Oil Palm (Regulation of Cultivation, Production and Processing) Act, 2013

(e)has been removed or dismissed from service of the Central Government or the State Government or a Local Authority or a Body or Corporation owned or controlled by the Central Government or the State Government, or