Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 6 in R.K. University First Statutes, 2011 6. The Controller of Examination: Appointment & Powers. - [6.1] The qualifications of the person to be appointed to the post of the Controller of Examinations shall be such as may be fixed by the Board of Management.
