Delhi High Court - Orders
Guru Harkrishan Public School vs Deputy Director Of Education And Anr on 25 April, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~16 & 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5515/2016 and CM APPL. 23069/2016
GURU HARKRISHAN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Abinash K Mishra & Mr Gaurav
Kumar Pandey, Advocates (M-
9811070825)
versus
DEPUTY DIRECTOR OF EDUCATION
AND ANR ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC,
GNCTD with Mr. Arun Panwar & Mr
Pradyumn Rao, Advocates for
GNCTD.
17 WITH
+ W.P.(C) 6934/2016 and CM APPL. 28476/2016
GURU HARKRISHAN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Abinash K Mishra & Mr Gaurav
Kumar Pandey, Advocates.
versus
DEPUTY DIRECTOR OF EDCUATION AND
ANR ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC,
GNCTD with Mr. Arun Panwar & Mr
Pradyumn Rao, Advocates for
GNCTD.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 25.04.2023
1. This hearing has been done through hybrid mode.
2. Ld. counsel for the Petitioner wishes to file written submissions. Let the parties file their written submissions along with the list of judgments in these matters.
3. List these matters for hearing on 16th October, 2023.
Signature Not Verified Digitally Signed By:DHIRENDER KUMAR Signing Date:26.04.2023 17:22:494. It is made clear that no further adjournment shall be granted in these matters. Considering that these matters are of 2016, they shall be taken up on top of the board.
PRATHIBA M. SINGH, J.
APRIL 25, 2023 Rahul/RP Signature Not Verified Digitally Signed By:DHIRENDER KUMAR Signing Date:26.04.2023 17:22:49