Madras High Court
Rajkumar vs Mr.Anbalagan on 17 July, 2025
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
CONT.P.(MD)No.1535 of 2018
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 17.07.2025
CORAM:
THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
AND
THE HONOURABLE DR.JUSTICE A.D.MARIA CLETE
CONT.P.(MD)No.1535 of 2018
in
W.M.P.(MD)No.15966 of 2018
in
W.P.(MD)No.18072 of 2018
Rajkumar ... Petitioner
Vs.
1.Mr.Anbalagan,
District Collector,
Karur District, Karur.
2.Mr.Saravanamoorthi,
Revenue Divisional Officer,
Karur District, Karur.
3.Mr.T.P.Ganesan,
Executive Engineer,
River Protection Division,
Trichy.
4.Mr.V.C.Prabhakaran,
Assistant Executive Engineer,
River Protection Division,
Kulithalai, Karur District.
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CONT.P.(MD)No.1535 of 2018
5.Mr.Ravikumar,
Tahsildar,
Manmangalam Taluk, Karur District.
6.Mr.Gurunathan,
Inspector of Police,
Velayuthampalayam Police Station,
Karur District.
7.Mr.Balasubramanian,
Village Administrative Officer,
Thotakurichi Village, Karur District.
8.Subramani ...Respondents
PRAYER: Petition filed under Section 11 of the Contempt of Courts Act, to
punish the respondents for their deliberate and willful disobedience of the order of
this Court dated 16.08.2018 passed in W.M.P.(MD)No.15966 of 2018 in
W.P.(MD)No.18072 of 2018.
For Petitioner : Mr.S.Gokulraj
For R1 to R5 & R7: Mr.P.Thilak Kumar,
Government Pleader
For R6 : Mr.S.Ravi,
Additional Public Prosecutor
For R8 : Mr.J.Senthil Kumaraiah
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CONT.P.(MD)No.1535 of 2018
ORDER
(Order of the Court was made by S.M.SUBRAMANIAM, J.) The learned Government Pleader appearing for the respondents 1 to 5 and 7 would submit that illegal sand quarrying has already been stopped. On identification of illegal sand quarrying, criminal actions are initiated.
2.That being so, there is no willful disobedience of the order of this Court. If at all any complaint is received on illegal sand quarrying, the authorities competent are directed to initiate immediate action by prosecuting the offenders under criminal law.
3.With these observations, this Contempt Petition stands closed.
(S.M.S., J.) & (A.D.M.C., J.) 17.07.2025 (½) NCC : Yes / No Index : Yes / No Yuva 3/5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/07/2025 03:01:09 pm ) CONT.P.(MD)No.1535 of 2018 To
1.Mr.Anbalagan, District Collector, Karur District, Karur.
2.Mr.Saravanamoorthi, Revenue Divisional Officer, Karur District, Karur.
3.Mr.T.P.Ganesan, Executive Engineer, River Protection Division, Trichy.
4.Mr.V.C.Prabhakaran, Assistant Executive Engineer, River Protection Division, Kulithalai, Karur District.
5.Mr.Ravikumar, Tahsildar, Manmangalam Taluk, Karur District.
6.Mr.Gurunathan, Inspector of Police, Velayuthampalayam Police Station, Karur District.
7.Mr.Balasubramanian, Village Administrative Officer, Thotakurichi Village, Karur District.
4/5https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/07/2025 03:01:09 pm ) CONT.P.(MD)No.1535 of 2018 S.M.SUBRAMANIAM, J.
AND DR.A.D.MARIA CLETE, J.
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