Patna High Court - Orders
Birendra Prasad Singh @ Birendra Singh @ ... vs Jang Bihari Choudhary on 23 November, 2021
Author: Nawneet Kumar Pandey
Bench: Nawneet Kumar Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.135 of 2021
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Birendra Prasad Singh @ Birendra Singh @ Birendra Yadav & Anr.
... ... Petitioners
Versus
Jang Bihari Choudhary & Ors.
... ... Respondents
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Appearance :
For the Petitioner/s : Mr.Devi Das Srivastava
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE NAWNEET KUMAR
PANDEY
ORAL ORDER
2 23-11-2021Issue notice to the respondents, both under registered cover with A/D as well as ordinary process, for which requisites etc. must be filed within two weeks, failing which the application shall stand rejected without further reference to the Bench.
Place the matter after service of notice.
(Nawneet Kumar Pandey , J) SONALI/-
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