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Patna High Court - Orders

Birendra Prasad Singh @ Birendra Singh @ ... vs Jang Bihari Choudhary on 23 November, 2021

Author: Nawneet Kumar Pandey

Bench: Nawneet Kumar Pandey

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                       CIVIL MISCELLANEOUS JURISDICTION No.135 of 2021
                 ======================================================
                 Birendra Prasad Singh @ Birendra Singh @ Birendra Yadav & Anr.

                                                                           ... ... Petitioners
                                                     Versus
                 Jang Bihari Choudhary & Ors.

                                                           ... ... Respondents
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :        Mr.Devi Das Srivastava
                 For the Respondent/s   :        Mr.
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE NAWNEET KUMAR
                 PANDEY
                                       ORAL ORDER

2   23-11-2021

Issue notice to the respondents, both under registered cover with A/D as well as ordinary process, for which requisites etc. must be filed within two weeks, failing which the application shall stand rejected without further reference to the Bench.

Place the matter after service of notice.

(Nawneet Kumar Pandey , J) SONALI/-

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