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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(b) in Rules and Orders in Force in Certain Districts

(b)to regulate the granting of licences to do such acts. - Prescribe the conditions and restrictions subject to which, and the amount of fees on payment of which, and the persons by whom,licences to do any of the said acts may be granted.