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State of Goa - Section

Section 13 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

13. Order of general election of the Marketing Board.

(1)General election shall be held for the purpose of constituting new Marketing Board on the expiration of the duration of the existing Marketing Board or on its supersession.
(2)For the said purpose, the Registrar shall, by an order, call upon all the constituencies in the market area to elect members in accordance with the provisions of these rules before the date specified by him in the said order.