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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 51(3) in Venkateshwara Open University Act, 2012

(3)For the purpose of an inquiry under sub-section (2). the State Government shall by notification, appoint an officer or authority as the enquiring authority to enquire into the allegations of violation of the provision of this Act.