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State of Rajasthan - Section

Section 10 in Rajasthan Schools (Regulation of Fee) Rules, 2017

10. Additional factors for determination of fee.

- The following factors shall be considered while deciding the fee in addition to the factors specified in section 8 of the Act, namely:-
(i)facilities made available by the school under e-governance i.e. hardware and software facilities;
(ii)strength of students;
(iii)other facilities made available to students such as swimming pool, horse riding, shooting, archery and performing art etc.;
(iv)supply of books, notebooks, etc. and other educational material provided to students;
(v)provision of meal or snacks; and
(vi)any other factor submitted by the Management before the School Level Fee Committee.