Delhi High Court - Orders
Pavan Sachdeva & Ors vs Sudhir Power Limited & Ors on 25 April, 2026
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1029/2024, I.A. 49453/2024 & I.A. 3263/2025 & I.A.
3303/2025
PAVAN SACHDEVA & ORS. .....Plaintiffs
Through: Mr. Anurag Ahluwali, Sr. Adv. with
Mr. Aditya Jain, Ms. Akansha
Tripathi and Mr. Suman Kumar,
Advs.
versus
SUDHIR POWER LIMITED & ORS. .....Defendants
Through: Mr. Ankit Jain, Sr. Adv. with Mr.
Anil Sharma, Mr. Siddhant Nath, Mr.
Bhavishya Makhija, Mr. Amaan
Khan, Mr. Parth, Mr. Eish Kesarwani
and Ms. Divyanshy Rathi, Advs. for
D-1
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 25.04.2026 Since 03rd March, 2026 was declared as a Holiday, this matter has been listed today, i.e., on 25th April, 2026.
1. Learned Senior Counsel appearing for the plaintiffs submits that there are certain applications that have been filed, which are required to be considered.
2. Per contra, learned Senior Counsel appearing for defendant no. 1 expresses urgency for hearing of I.A. 49453/2024, on the ground that there is an interim order operating in favour of the plaintiffs.
Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2026 at 20:37:09
3. Accordingly, list for hearing of I.A. 49453/2024 on 15th July, 2026, in Top Ten Matters in the Advance List.
4. Interim order to continue.
MINI PUSHKARNA, J APRIL 25, 2026/KR Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2026 at 20:37:09