Gauhati High Court
Anurag Tankha vs The State Of Assam on 4 December, 2018
Author: Ajit Borthakur
Bench: Ajit Borthakur
Page No.# 1/2
GAHC010225502018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB 3142/2018
1:ANURAG TANKHA
S/O NARESH NATH TANKHA
R/O HOUSE NO. 2, SENIOR POLICE OFFICER039S FLAT CID LANE ULUBARI
UNDER PALTAN BAZAR P.S. GUWAHATI, DIST. KAMRUP (M), ASSAM.
VERSUS
1:THE STATE OF ASSAM
REP. BY PP, ASSAM
Advocate for the Petitioner : MR. A M BORA
Advocate for the Respondent : PP, ASSAM
BEFORE
HONOURABLE MR. JUSTICE AJIT BORTHAKUR
ORDER
Date : 04-12-2018 On the request of Mr. NJ Dutta, learned Additional Public Prosecutor, Assam for the State respondents, let the case be listed on 21.12.2018.
Page No.# 2/2 The case diary be produced on the said date.
Interim order passed earlier shall continue till the said date.
JUDGE Comparing Assistant