Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Maharashtra - Subsection Section 25(1)(b) in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985 (b)has proceeded on leave preparatory to retirement and applies to the Accounts Officer for reassignment or return of the policy; or