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State of Gujarat - Section

Section 44 in Kamdhenu University Act, 2009

44. Annual account, audit and financial estimates.

(1)The annual accounts of the University shall be prepared under the direction of the Board, by the Finance and Accounts Officer and all moneys accruing to or received by the University from whatever source and ail amounts disbursed and paid by the University shall be entered in the accounts.
(2)The Board shall prepare before such date as may he prescribed, the financial estimates for the ensuing year having regard to the Government grants that are likely to be available.
(3)The annual accounts and the financial estimates shall be considered and a resolution adopting the accounts and financial estimates shall be passed by the Board at its annual meeting.
(4)The annual accounts so adopted shall be submitted by the Vice-Chancellor to the State Government for audit which shall cause an audit to be carried out by an auditor appointed by the State Government, in consultation with the Accountant General, Gujarat State.
(5)The Board shall, after the accounts arc audited, submit a copy thereof alongwith a copy of audit report and statement of the action taken by the University on the audit report to the State Government which shall cause the same to be laid before the State Legislature.